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Pr.Commissioner Of Income Tax I vs M/S Unique Builders And Developers ... on 26 March, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.22                               COURT NO.8                  SECTION XV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.6375/2018

     (Arising out of impugned final judgment and order dated 19-05-2017
     in DBITA No. 295/2016 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     PR.COMMISSIONER OF INCOME TAX I                                       Petitioner(s)

                                                     VERSUS

     M/S UNIQUE BUILDERS AND DEVELOPERS (KRISHNA)                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.36794/2018-CONDONATION OF DELAY
     IN FILING)


     Date : 26-03-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                   Mr. K. Radhakrishnan, Sr. Adv.
                                         Mr. Abhijeet, Adv.
                                         Mr. Abhishek, Adv.
                                         Mr. Parthiv Goswami, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No.6891/2018.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER