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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in The Andhra Pradesh State Agricultural Council Act, 2020

(2)On the occurrence of a vacancy referred to in clauses(iv), (v),(vi) and (vii) of sub-section (2) of section 3 of this Act, the President shall forthwith report the fact of such vacancy to the concerned and thereafter it may take necessary steps to nominate candidates to such vacancy.