Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 116 in The Tamil Nadu Cinemas (Regulation) Rules, 1957 116. The rules in this Part and rule 8 in Part I will apply to the cinematograph exhibitions in-(a)educational institutions;(b)industrial and business establishments;(c)open air cinemas.
