Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 72 in Telangana Education Act, 1982

72. Powers of entry and inspection and calling for information.

- The competent authority may, for the purpose of requisitioning or acquiring any property under this Chapter, by order,-
(a)empower any authority to enter and inspect any property specified in the order liable to be requisitioned or acquired under this Act;
(b)require any person to furnish to such authority such information in his possession relating to the property as may be specified in the order.