Section 22(2)(iii) in The Chennai City Corporation Building Rules, 1972

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2)(iii) in The Chennai City Corporation Building Rules, 1972

(iii)The motors, the winding gear and the operating mechanism shall be installed in a chamber constructed of fire resisting materials and shall be ventilated from the highest point direct to the open air.

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State of Tamilnadu - Subsection

Section 22(2)(iii) in The Chennai City Corporation Building Rules, 1972