Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Goa - Subsection Section 5(2)(h) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978 (h)the appointment of an authority to decide any dispute arising out of the agreement; and