Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] State of Punjab - Subsection Section 162(2) in Punjab Jail Manual, 1996 (2)The Additional Medical Officer shall record in his report book and report to the Medical Officer, aft orders given to him by the Superintendent.
