Supreme Court - Daily Orders
Som Nath vs Ravinder Kumar on 30 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.17 COURT NO.6 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41556/2023
(Arising out of impugned final judgment and order dated 27-09-2018
in CR No. 7550/2012 passed by the High Court Of Punjab & Haryana At
Chandigarh)
SOM NATH Petitioner(s)
VERSUS
RAVINDER KUMAR Respondent(s)
( IA No.221153/2023-CONDONATION OF DELAY IN FILING and IA
No.221155/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 30-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. R. C. Kaushik, AOR
Mr. N. P. S. Mann, Adv.
Mr. Hitesh Kumar, Adv.
Mr. Satish Hooda, Adv.
Mr. Ghanshyam Singh, Adv.
Mr. Vedant Pradhan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petition as well as on the application for condonation of delay in filing the special leave petition.
Signature Not Verified(NIRMALA NEGI) Digitally signed by NIRMALA NEGI Date: 2023.10.30 (VIDYA NEGI) COURT MASTER (SH) 17:37:53 IST Reason: ASSISTANT REGISTRAR