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Supreme Court - Daily Orders

Som Nath vs Ravinder Kumar on 30 October, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.17                             COURT NO.6                SECTION IV-B

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41556/2023

     (Arising out of impugned final judgment and order dated 27-09-2018
     in CR No. 7550/2012 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     SOM NATH                                                          Petitioner(s)

                                                   VERSUS

     RAVINDER KUMAR                                                    Respondent(s)

     ( IA No.221153/2023-CONDONATION OF DELAY IN FILING and IA
     No.221155/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 30-10-2023 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                            HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                Mr. R. C. Kaushik, AOR
                                      Mr. N. P. S. Mann, Adv.
                                      Mr. Hitesh Kumar, Adv.
                                      Mr. Satish Hooda, Adv.
                                      Mr. Ghanshyam Singh, Adv.
                                      Mr. Vedant Pradhan, Adv.


     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice on the special leave petition as well as on the application for condonation of delay in filing the special leave petition.

Signature Not Verified

(NIRMALA NEGI) Digitally signed by NIRMALA NEGI Date: 2023.10.30 (VIDYA NEGI) COURT MASTER (SH) 17:37:53 IST Reason: ASSISTANT REGISTRAR