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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(i) in The Indian Council Of World Affairs Act, 2001

(i)three members from the Ministry of External Affairs, ex officio [ Foreign Secretary, Financial Advisor, and Dean (Foreign Service Institute)], [--] [Certain words omitted by Indian Council of World Affairs (Amendment) Act, 2003(5 of 2004) ]