Supreme Court - Daily Orders
Lilian Coelho vs Myra Philomena Coalho on 6 October, 2021
Bench: S. Abdul Nazeer, Krishna Murari
ITEM NO.8 Court 7 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7198/2009
LILIAN COELHO & ORS. Appellant(s)
VERSUS
MYRA PHILOMENA COALHO Respondent(s)
([ PART HEARD BY : HON'BLE S. ABDUL NAZEER AND HON'BLE KRISHNA
MURARI,JJ. ].......[TO BE TAKEN UP AS ITEM NO. 1] )
Date : 06-10-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Huzefa Ahmadi,Sr.Adv.
Mr. Sudarsh Menon, AOR
Mr. Rohit Sharma,Adv.
Ms. Nimisha Menon,Adv.
For Respondent(s) Mr. Erach Kotwal,Adv.
Ms. Ruby Singh Ahuja,Adv.
Ms. Deepti Sarin,Adv.
Mr. Anmol Jassal,Adv.
Ms. Gaurangi Pujara,Adv.
Mrs. Manik Karanjawala, AOR
For M/s. Karanjawala & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter tomorrow i.e. on 7th October, 2021, at the top of the Board.
(NEELAM GULATI) (KAMLESH RAWAT)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2021.10.06
16:53:55 IST
Reason: