Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] State of Kerala - Section Section 9 in Kerala University Act, 1974 (9)"educational agency" means any person or body of persons who or which establishes and maintains a private college or more than one private college;
