Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 33 in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Act, 1979

33. Power to give directions.—

The Central Government may give directions to the Government of any State as to the carrying into execution in the State of the provisions contained in this Act.