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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Gujarat - Subsection

Section 64(1)(b) in The Gujarat University Act, 1949

(b)teachers of the University may be appointed by the Chancellor after considering the recommendations of an Advisory Committee consisting of the Vice-Chancellor, the Director of Public Instruction and such other person or persons, if any, as the Chancellor thinks fit to associate with them.