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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)The badge shall be in the form illustrated in the Second Schedule appended to these rules and inscribed with the head-quarters of the Licensing Authority by which the badge is issued, the words " pkyd" an identification number and " ifjokgu ;ku".