Section 34(2)(a) in The Assam Criminal Law (Amendment) Act, 1934

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(2)(a) in The Assam Criminal Law (Amendment) Act, 1934

(a)is satisfied that the newspaper, book or document in respect of whom the offence is alleged to have been committed contains words, signs or visible representations which tend to further or encourage the terrorist movement or the commission of any offence in connection with that movement, and

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State of Assam - Subsection

Section 34(2)(a) in The Assam Criminal Law (Amendment) Act, 1934