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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(4) in Assam Agricultural Engineering Service Rules, 1983

(4)An officer shall be eligible for promotion as Assistant Agricultural Engineer, if -
(a)he has passed at least the matriculation examination or an equivalent examination;
(b)he has rendered at least 8 years' service on the first January of the year of promotion; and
(c)he has undergone the training and passed the departmental examination, as prescribed by the Government for the purpose.