Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Bihar - Subsection

Section 121(2) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(2)Every meeting of the Authority, shall be taken to have been duly convened and to be free from all defects and irregularities.