Section 7(f) in Service Tax Return Preparer Scheme, 2009
(f)in respect of returns prepared and furnished by him maintain record of the following, namely:-(i)the name of assessees whose returns have been prepared and furnished by him during that month;(ii)the Service Tax Code(STC) number and premises code of such assessees;(iii)period for which return is filed;(iv)date of furnishing the return;(v)authority with whom return is filed;(vi)amount of tax payable;(vii)amount of tax paid;(viii)the fee charged and received by him
