Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] State of Punjab - Subsection Section 60(1)(b) in The Punjab State Election Commission Act, 1994 (b)booth capturing has taken place in any place for counting of votes in such a manner that the result of the counting at that place cannot be ascertained;