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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(3) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

(3)'Controller' means the person appointed as Controller of Bio-fertiliser by the Government and includes any other person empowered by the Government to exercise or perform all or any of the functions as may be prescribed: