Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Madhya Pradesh - Subsection Section 4(4) in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001 (4)A copy of the first Register or the revised Register, as the case may be, so published, shall be affixed on the notice-board of the Council.
