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[Cites 0, Cited by 0] [Section 16(1A)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1A)(b) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(b)where the Indian Party is listed on a stock exchange in India and has a net worth of not less than RS.1 00 crore;