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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

(2)A person in whose case a certificate of eligibility is necessary may be admitted to any examination or interview conducted by the recruiting authority, but the offer of appointment may be given only after the necessary eligibility certificate has been issued to him by the Government.