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[Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(5)(a) in The Haryana and Punjab Agricultural Universities Act, 1970

(a)Any member of the Board may propose to the Board the draft of any Statute and the Board may either accept or reject the proposal if it relates to a matter not falling within the purview of the Academic Council.