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[Cites 0, Cited by 0] [Section 711] [Entire Act]

Bengal Presidency - Subsection

Section 711(e) in Police Regulations, Bengal , 1943

(e)The rules apply only to small remittances made by Munsifs in bags. Larger remittances shall be sent more securely packed. If a remittance be in copper coin, and exceeds 6¼ seers in weight or Rs. 500 in value, coolie labour shall be employed to be paid for by the Munsif. Should any necessity arise for a second remittance during the month the same course shall be pursued.