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[Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act]

State of West Bengal - Subsection

Section 158(4)(q) in West Bengal Municipal (Building) Rules, 2007

(q)location of land slides, if any, on or near the building site in hill areas detected during reconnaissance. The Board of Councillors shall cause to ensure that the building site is away from the slide zone or areas of distress;