Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Jharkhand - Subsection Section 110(a) in Bihar Education Code, 1961 (a)Ordinarily, a Deputy Inspector of Schools or Deputy Superintendent of Education who has worked for more than six years outside his home division, may be posted within his home division, provided it is administratively feasible and also desirable.
