Calcutta High Court (Appellete Side)
Tower Infotech Ltd. And Anr vs Union Of India And Ors on 31 January, 2023
Author: I.P. Mukerji
Bench: I.P. Mukerji
31.01.2023
KC(8 & 9)
WPA 16534 of 2013
Tower Infotech Ltd. and Anr.
VS
Union of India and Ors.
With
CAN1 of 2013(Old No:CAN No. 11064 of 2013)
with
CAN 2 of 2013(Old No:CAN 11184 of 2013)
With
CAN 3 of 2014(OldNo:CAN 4698 of 2014)
With
CAN 4 of 2014(Old No:CAN 7281 of 2014)
With
CAN 5 of 2015(Old No:CAN 124 of 2015)
With
CAN 6 of 2015(Old No:CAN 1079 of 2015)
With
CAN 7 of 2015(Old No:CAN 4055 of 2015)
With
CAN 9 of 2016 (OldNo:CAN 11671 of 2016)
With
CAN 10 of 2017(Old No:CAN 94 of 2017)
With
CAN 11 of 2017(Old No:CAN 1444 of 2017)
With
CAN 12 of 2017(Old No:CAN 1466 of 2017)
With
CAN 13 of 2017(Old No:CAN 3937of 2017)
With
CAN 14 of 2017(Old.No:CAN 7746 of 2017)
With
CAN 15 of 2017(Old No:CAN 8103 of 2017)
With
CAN 16 of 2017(Old No:CAN 8270 of 2017)
With
CAN 17 of 2017(Old No:CAN 8655 of 2017)
With
CAN 18 of 2017(Old No:CAN 10025 of 2017)
With
CAN19 of 2017(Old No:CAN 10159 of 2017)
With
CAN 20 of 2017(Old No:CAN 10965 of 2017)
With
CAN 22 of 2018(Old No:CAN 2300 of 2018)
With
CAN 24 of 2018(Old No:CAN 6007 of 2018)
With
CAN 25 of 2018(Old No:CAN 7047 of 2018)
With
2
CAN 26 of 2018(Old No:CAN 7048 of 2018)
With
CAN 27 of 2018(Old No:CAN 7547 of 2018)
With
CAN 28 of 2019(Old No:CAN 67 of 2019)
With
CAN 29 of 2019(Old No:CAN 707 of2019)
With
CAN 30 of 2019(Old No:CAN 2773 of 2019)
With
CAN 34 of 2020(Old No:CAN1886 of 2020)
With
CAN 40 of 2021
With
CAN 41 of 2021
With
CAN 42 of 2021
With
CAN 43 of 2021
With
CAN 45 of 2022
With
CAN 46 of 2023
With
WPA 21910 of 2017
Birendra Nath Kayal
VS
Union of India and Ors.
Mr. Triptimoy Talukder,
Mr. Swapan Kumar Bhattacharya,
Mr. Abhiraj Tarafdar..................for the respondents.
Mr. Arijit Chakraborti...................for the E.D. Ms. Anamika Pandey...................for the Union of India.
Mr. A.K. Kundu Mr. A. Basu..................................for the RBI Mr. Rajdip Ray Ms. Mousomee Shome................for the company Mr. Tapan Kumar Mukherjee, Mr. R.N. Dutta, Mr. Hare Krishna Halder............................for the State Mr. Sujit Sankar Koley ...for the applicants in CAN 707 of 2019, CAN 29 of 2019 & CAN 7047 of 2018 3 Mr. Prasanta Kumar Dutt, Mr. Susanta Kumar Dutt Mr. Syamantak Banerjee.........................for the SEBI.
Mr. Dipankar Dandapath, Mr. Anindya Sundar Das....................for the C.B.I. Mr. Pinaki Ranjan Mitra Mr. Birendra Nath Manna................for the applicant in CAN 43 of 2021 Mr. Neguive Ahmed...............for One Man Committee.
Mr. Subhasis Chakraborty, Ms. Susmita Kumari Singh.........for the depositors.
Mr. Achintya Kumar Banerjee, Mr. Jayanta Samanta.................for the applicant in CAN 46 of 2023.
Re: CAN 46 of 2023 in WPA 16534 of 2013.
This application is adjourned till 9th February, 2023 to enable the applicant to effect of the application and file an affidavit of service in this court.
(I.P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.)