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Calcutta High Court (Appellete Side)

Tower Infotech Ltd. And Anr vs Union Of India And Ors on 31 January, 2023

Author: I.P. Mukerji

Bench: I.P. Mukerji

31.01.2023
 KC(8 & 9)

                          WPA 16534 of 2013
                     Tower Infotech Ltd. and Anr.
                                  VS
                       Union of India and Ors.
                                 With
             CAN1 of 2013(Old No:CAN No. 11064 of 2013)
                                 with
                CAN 2 of 2013(Old No:CAN 11184 of 2013)
                                 With
                CAN 3 of 2014(OldNo:CAN 4698 of 2014)
                                 With
               CAN 4 of 2014(Old No:CAN 7281 of 2014)
                                 With
                CAN 5 of 2015(Old No:CAN 124 of 2015)
                                 With
               CAN 6 of 2015(Old No:CAN 1079 of 2015)
                                 With
               CAN 7 of 2015(Old No:CAN 4055 of 2015)
                                 With
              CAN 9 of 2016 (OldNo:CAN 11671 of 2016)
                                 With
                CAN 10 of 2017(Old No:CAN 94 of 2017)
                                 With
              CAN 11 of 2017(Old No:CAN 1444 of 2017)
                                 With
              CAN 12 of 2017(Old No:CAN 1466 of 2017)
                                 With
               CAN 13 of 2017(Old No:CAN 3937of 2017)
                                 With
              CAN 14 of 2017(Old.No:CAN 7746 of 2017)
                                 With
              CAN 15 of 2017(Old No:CAN 8103 of 2017)
                                 With
              CAN 16 of 2017(Old No:CAN 8270 of 2017)
                                 With
              CAN 17 of 2017(Old No:CAN 8655 of 2017)
                                 With
              CAN 18 of 2017(Old No:CAN 10025 of 2017)
                                 With
              CAN19 of 2017(Old No:CAN 10159 of 2017)
                                 With
              CAN 20 of 2017(Old No:CAN 10965 of 2017)
                                 With
              CAN 22 of 2018(Old No:CAN 2300 of 2018)
                                 With
              CAN 24 of 2018(Old No:CAN 6007 of 2018)
                                 With
               CAN 25 of 2018(Old No:CAN 7047 of 2018)
                                 With
                          2




      CAN 26 of 2018(Old No:CAN 7048 of 2018)
                       With
      CAN 27 of 2018(Old No:CAN 7547 of 2018)
                       With
       CAN 28 of 2019(Old No:CAN 67 of 2019)
                       With
       CAN 29 of 2019(Old No:CAN 707 of2019)
                       With
      CAN 30 of 2019(Old No:CAN 2773 of 2019)
                       With
      CAN 34 of 2020(Old No:CAN1886 of 2020)
                       With
                   CAN 40 of 2021
                       With
                  CAN 41 of 2021
                       With
                  CAN 42 of 2021
                       With
                  CAN 43 of 2021
                       With
                  CAN 45 of 2022
                       With
                  CAN 46 of 2023
                       With
                 WPA 21910 of 2017
                Birendra Nath Kayal
                        VS
              Union of India and Ors.



Mr. Triptimoy Talukder,
Mr. Swapan Kumar Bhattacharya,
Mr. Abhiraj Tarafdar..................for the respondents.

Mr. Arijit Chakraborti...................for the E.D. Ms. Anamika Pandey...................for the Union of India.

Mr. A.K. Kundu Mr. A. Basu..................................for the RBI Mr. Rajdip Ray Ms. Mousomee Shome................for the company Mr. Tapan Kumar Mukherjee, Mr. R.N. Dutta, Mr. Hare Krishna Halder............................for the State Mr. Sujit Sankar Koley ...for the applicants in CAN 707 of 2019, CAN 29 of 2019 & CAN 7047 of 2018 3 Mr. Prasanta Kumar Dutt, Mr. Susanta Kumar Dutt Mr. Syamantak Banerjee.........................for the SEBI.

Mr. Dipankar Dandapath, Mr. Anindya Sundar Das....................for the C.B.I. Mr. Pinaki Ranjan Mitra Mr. Birendra Nath Manna................for the applicant in CAN 43 of 2021 Mr. Neguive Ahmed...............for One Man Committee.

Mr. Subhasis Chakraborty, Ms. Susmita Kumari Singh.........for the depositors.

Mr. Achintya Kumar Banerjee, Mr. Jayanta Samanta.................for the applicant in CAN 46 of 2023.

Re: CAN 46 of 2023 in WPA 16534 of 2013.

This application is adjourned till 9th February, 2023 to enable the applicant to effect of the application and file an affidavit of service in this court.

(I.P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.)