Section 32(6)(ii) in The M.P. Vanijyik Kar Adhiniyam, 1994

[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(6)(ii) in The M.P. Vanijyik Kar Adhiniyam, 1994

(ii)the amount of penalty if any imposed or directed to be paid under any provisions of this Act not covered under sub-clauses (b) and (c) of clause (i),

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 32(6)(ii) in The M.P. Vanijyik Kar Adhiniyam, 1994