Madhya Pradesh High Court
The New India Insurance Company Ltd. vs Virendra Yaduvanshi on 23 September, 2021
Author: Virender Singh
Bench: Virender Singh
1 MA-1732-2013
The High Court Of Madhya Pradesh
MA-1732-2013
(THE NEW INDIA INSURANCE COMPANY LTD. Vs VIRENDRA YADUVANSHI AND OTHERS)
2
Jabalpur, Dated : 23-09-2021
Heard through Video Conferencing.
Shri Dinesh Koshal, counsel for the appellant.
None for the respondent Nos.1 to 2/claimants.
Shri Sushil Goswami, counsel for the respondent Nos.3 and 4. In absence of counsel for the respondent Nos.1 to 2/claimants, the case is adjourned.
List after four weeks alongwith M.A. No.1707/2013.
(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2021.09.24 10:36:33 IST