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Madhya Pradesh High Court

The New India Insurance Company Ltd. vs Virendra Yaduvanshi on 23 September, 2021

Author: Virender Singh

Bench: Virender Singh

                                                                            1                               MA-1732-2013
                                                  The High Court Of Madhya Pradesh
                                                             MA-1732-2013
                                             (THE NEW INDIA INSURANCE COMPANY LTD. Vs VIRENDRA YADUVANSHI AND OTHERS)

                                        2
                                        Jabalpur, Dated : 23-09-2021
                                                 Heard through Video Conferencing.
                                                 Shri Dinesh Koshal, counsel for the appellant.
                                                 None for the respondent Nos.1 to 2/claimants.

Shri Sushil Goswami, counsel for the respondent Nos.3 and 4. In absence of counsel for the respondent Nos.1 to 2/claimants, the case is adjourned.

List after four weeks alongwith M.A. No.1707/2013.

(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2021.09.24 10:36:33 IST