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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 2(1)(a) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(a)"Act" means the Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 (7 of 2014);