Section 4(2) in U.P. Excise Superintendent Service Rules, 1973
(2)The strength of service shall, until orders varying the same are passed under sub-section (1), be 25 :Provided that the Governor may,-(a)leave unfilled or may hold in abeyance any vacant post, without thereby entitling any person to compensation; or(b)create such additional, permanent or temporary posts as he may consider proper.
