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Himachal Pradesh High Court

State Of H.P. & Ors. vs . Yashwant Singh & Ors. on 27 September, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

State of H.P. & Ors. Vs. Yashwant Singh & Ors.

LPA No. 161/2022

27.09.2022 Present: Mr. Adarsh Sharma Additional Advocate General, for .

the appellants.

Mr. Bonit Thakur, Proxy Counsel, for the respondents.

List alongwith LPA No. 165/2021 on 12.10.2022.






                                                   ( A.A. Sayed )
                                                   Chief Justice
                         r                     ( Jyotsna Rewal Dua )

                                                      Judge

27th September, 2022(Rohit) ::: Downloaded on - 27/09/2022 20:06:29 :::CIS