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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(4) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(4)The Registrar shall, within fifteen days of receiving information from a cooperative, take on record, in the registrar of co-operatives, the full address of the registered office of a co-operative, and any changes there of.