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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Puducherry - Subsection

Section 7(1) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(1)Within thirty days from the date of appointment, the Competent Authority shall assess the deposit liabilities and the assets of the Financial Establishment and submit the statement thereof to the Designated Court.