Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(2)(iv) in Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009 (iv)high school shall consist of LKG to Standard X, Standards VI to X or Standards IX and X;