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Karnataka High Court

Gian Kaur vs Pradeep Kumar, (Major) on 21 February, 2011

Bench: N.Kumar, Ravi Malimath

IN 'I'E~if?3 E-HCEH CC)U'R'F <1)? KARNATAKA AT BA.NGAI,C)RE.

I);-:t.eci t'E'1is;5 the 21¢"? (£2213; {wf Fe3I<>'r1.1ary 201'"
PRESENT %  

'1'1~«11:<: HONBLE MR.JL3sf;f:Q§:   _ 3 .4 "

THE: HON'BLE1 MR. J{:$<Ii;VcE'V,"'  AV},  3
CCC.NQs}1228:5fi_§j'»:2¢_£i~£§){C.i\r'*I.:E.;)L 

Bet wet-3:1 :

1. Gian Kau§*.__ . V'  _  .  »
W/0 Lgé1t;c§}rI:1r'r:)'h..21j€a"i Si'11gP:---  
Age:.d"z:bQ'i1i.;--'£37'   V '

Re  lat E}rf'+ j;N_3;g'&\:ei:*2ipaEy21,
-.-V, FEe1m'ézs:1nag;a1?._130s3t.--,--» .  V
 Ba1'1_gé£IiyVrQ 4» . 560 ' 0.92:'; *

2. Efijiiidefr -Si;="1g--h ' 
S/ O4-Lzxtte k1az_'§:)h2: ;' air) Singh
; ' = Agged at-3")Qi1:.t,' 41' yeizars,
' IRQSJLCIiI1g'%:ifi.§_._..194 /' 
"Nag:Iv_;1rapaiyafi C.V. Ram2;1r1 N.a.gar P<:~Si'.._

  A *§§f(11'1g;§a'1'o1"e ~«-- 560 098. '

' ' VPEl--§_'£1+I1:1,aE' €fi' K21 L11'

 _Ef3»;' gi j.L21i:e [""}E11'b}'1&_]E1I1 Singh

a 'Aged E1bC)1.1i', .38 y{::a.1"s,
'vR€'SidiI1g 211: 194/143,
?'5&1.gEi.V'EEFE:1}'}Ei}:c'2i.
€i."\/"-}*{a.rn2'-m Nagay P:;3s=s€'..
E§2;.:1:":§.-5,_,{tg'7:1c:;};v:3 ~ 360 I393.



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N23.g;2éw23:"a.p211y21 ,

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E3a.11g,§alz:)r€ -- 560 (393.

{By M/' S1.Ibbé:': Rae. A<ivc)(t21i.e)

And:

1.

Pradeep K1,E.F.11'c:1l".

Mega}:

The Sec::1"et.ar'y

Union of india.

Mi1n'st1y of IZ)<:flén.(}e,

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New }Z§)€:1.h1' _ 1 10 (){);_I",   

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 £3a.;1ga1o':~a, 560 093.

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