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[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(1)(c) in Bihar Education Code, 1961

(c)the payment of stipends and of a monthly allowance for contingent charges (including charges on account of the rent of the school building) to teachers of recognised primary schools (including Primary Urdu Schools and Primary Sanskrit Schools);