Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Vijay Kumar Alias Pappu on 31 July, 2014
l ITEM NO.8 REGISTRAR COURT. 1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Criminal Appeal No(s). 753/2010
STATE OF H.P. Appellant(s)
VERSUS
VIJAY KUMAR & ANR. Respondent(s)
Date : 31/07/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Varinder Kumar Sharma ,Adv.
For Respondent(s)
Mr. Anil Nag ,Adv.
Mr. T. Mahipal ,Adv.
Mr Brijendra Singh, Adv.
Ms. Jaspreet Gogia ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Application filed by the ld. Counsel, Mr Anil Nag has been served upon the ld. Counsel, Mr Naresh Kumar Sharma whereas the ld. Counsel, Mr Varinder Kumar Sharma is representing the State of Himachal Pradesh. Copy of the application be served on the counsel for the State and to ld. Counsels for respondent nos. 1 and 2 within four weeks.
List again on 27.10.2014.
Signature Not Verified Digitally signed by Hema Joshi Date: 2014.08.02 10:23:43 IST
Reason: (PANKAJ BHANDARI)
Registrar