Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Chattisgarh - Section

Section 18 in Chhattisgarh Protection of Depositors Interest Act, 2005

18. Protection of action taken in good faith.

- No suit or other proceedings shall lie against the State Government or the competent authority or an officer or employee of the State Government for anything, which is done in good faith or intended to be done under the Act.