Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 10 May, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021 & I.A. 8656/2023
SOTKON SP SLU ..... Plaintiff
Through: Ms. Tanya Verma and Ms.
Devyani Nath, Advs.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 10.05.2023 I.A. 8656/2023 (under Section 151 of the CPC)
1. This is an application seeking change of the date of hearing in this matter which is presently 22nd May 2023. For the reasons stated in the application, the prayer is granted. The date of hearing shall stand changed to 26th May 2023.
2. The date of 22nd May 2023 stands cancelled.
3. The application is disposed of accordingly.
C.HARI SHANKAR, J MAY 10, 2023 ar Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:11.05.2023 12:23:17