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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3)(iv) in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

(iv)the duplicate copy of the Transit Pass shall be issued by the Licensee to accompany every carrier for every' trip carrying the mineral or its product from the stockyard. The copy shall be made by the carbon process and the original copy of the Transit Pass shall be retained in the Transit Pass Book;