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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 29(3)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(a)any alteration in the form or nature of any of its securities that are listed on the stock exchange or in the rights or privileges of the holders thereof.