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[Cites 0, Cited by 0] [Section 228] [Entire Act]

State of Uttar Pradesh - Subsection

Section 228(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)When a building worker contacts any disease specified in Schedule-II a notice in Form-23 is sent by employer without delay to the Inspector having jurisdiction and to the Board with which such building worker is registered as a beneficiary;