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State of Punjab - Section

Section 15 in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

15. Qualifications for appointment as Government Analyst and State Board Analyst.

- A person shall not be qualified for appointment as Government Analyst or State Board Analyst unless he possesses B. Sc. degree in Chemistry, Bio Chemistry, Micro Biology, Chemical Engineering or Bio-Chemical Engineering from a recognised university with at least three years' experience of research in the filed of water and waste water or stack emission and ambient air a laboratory set up for such purposes.