Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 529 in Police Regulations, Bengal , 1943 529. Weapons deposit in malkhanas. [§ 12, Act V, 1861]. - Rules for the depositing and disposal of weapons in the malkhanas are detailed in Appendix XIV.VIII. - Registers and Records. - Reports and Returns.
