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[Cites 0, Cited by 0] [Section 269(1)] [Section 269] [Entire Act]

State of Bihar - Subsection

Section 269(1)(f) in The Bihar Municipal Act, 2007

(f)bury, or cause to be buried, any corpse or part of a corpse in the grave or vault or otherwise in such manner as may cause the surface of the coffin or, when no coffin is used, of the corpse or part of the corpse, to be at a depth of less than two meters from the surface of the ground,