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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(5)(a) in Haryana Municipal Corporation Election Expenditure (Maintenance and submission of accounts) Order, 2017

(a)The day to day account maintained in the aforesaid register together with the supporting documents shall be made available for inspection at any time during the process of election by the Deputy Commissioner, Returning Officer, Election Expenditure Observer appointed by the Commission or any other such authority nominated by the Commission in this behalf