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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(ii) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(ii)Grants will, ordinarily, be withdrawn from a manager if he or any of the teachers employed by him takes part in political agitation directed against the authority of Government or inculcates opinions tending to excite feelings of political disability or disaffection among the pupils.