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State of Tamilnadu - Section

Section 2 in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

2. Definitions.

- In these regulations unless the context otherwise requires, -
(i)"Act" means the Electricity Act, 2003 (Act 36 of 2003);
(ii)"Commission" means the Tamil Nadu Electricity Regulatory Commission;
(iii)Words and expressions used in these regulations but not defined either in these regulations or in the Act shall have the same meanings as understood in the engineering and commercial circles.